Section 19(2) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982
(2)A memo of appearance filed in the High Court shall bear the Madhya Pradesh Adhivakta Nidhi Stamp of the value of [Ten rupees] [Substituted by M.P. Act 16 of 1999, Section 3(ii) (w.e.f. 5-5-1999), for 'five rupees'.].
