Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(a) in The High Court of Karnataka Rules, 1959

(a)The rules, contained in this Chapter shall not apply if the paper book has already been prepared before they were so transferred.