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Bombay High Court

Mudhit Madanlal Gupta vs Emgee Enclave Llp on 27 August, 2024

                                                                                   Board Sr.No.:-0

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION APPLICATION NO. 155 OF 2024

   Mudhit Madanlal Gupta                                   ....PETITIONER
              V/S
   Emgee Enclave Llp                                     ....RESPONDENT

CORAM : HON'BLE JUSTICE SHRI ARIF S. DOCTOR J DATE : 27th August, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 02/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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