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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 69(1)(c) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(c)the holder of licence himself or in combination with other licence holder commits any act or abstains from carrying on his normal business in the market area with the intention of wilfully obstructing, suspending or stopping the marketing of notified agricultural produce; and/ or