Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(g) in Maharashtra Forest Produce (Regulation of Trade) Act, 1969 (g)"tenant" includes(i)a tenant as defined in sub-section (40) of section 2 of the Code, and(ii)a tenant as defined in-
