Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 497] [Entire Act] State of Kerala - Subsection Section 497(3) in Kerala Municipality Act, 1994 (3)No person shall wash such clothing or bedding or other articles in any place other than those set apart for such purpose under sub-section (1).