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State of Andhra Pradesh - Section

Section 25 in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F

25. Police shall keep order on public streets, etc.

It is the duty of the police to keep order on streets, public roads, thoroughfares, landing places and public traffic and to remove obstructions to passage on streets and public roads at the time of assemblies and processions or in the neighborhood of places of worship at the time of public worship or at any other occasion when a large number of people assemble on any street or public road, or thoroughfare or landing place or ferry where the passage is obstructed.