Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 3 in The Court-Fees (Delhi Amendment) Act, 2012 3. Substitution of new Schedules for the Schedule I and the Schedule II. -In the principal Act, for the Schedule I and the Schedule II, the following Schedules shall respectively be substituted, namely:
