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State of Goa - Section

Section 12 in The Goa, Housing Board Act, 1968

12. Officers and other employees of Board.

(1)The Board shall have a Secretary, a Housing Engineer, a Chief Accounts Officer and such other officers and employees as may be necessary for the efficient performance of its functions.
(2)The appointment of the Secretary, Housing Engineer and Chief Accounts Officer shall be made by the Government, and the appointments of other officers and employees shall be made by the Board.