Section 7(2) in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997
(2)The account of election expenses shall comprise the following documents, namely-(a)the register of day to day account of election expenses referred to in Paragraph 4, in original.(b)vouchers relating to the entries made in the register of election expenses; and(c)abstract statement of election expenses, referred to in Paragraph 6.
