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[Cites 0, Cited by 0] [Section 7H] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7H(4) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(4)Subject to the law of evidence for the time being in force, nothing in these regulations shall prejudice the right of the Board to use or to rely on information received otherwise.