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Andhra Pradesh High Court - Amravati

A Venkata Subba Reddy vs Shashi Bhushan Kumar,I.A.S on 13 April, 2023

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

            hHIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                      MAIN CASE No.C.C.No.5754 of 2022
                                   PROCEEDING SHEET

Sl.No     DATE                                                              Office
                                            ORDER

Note 13.04.2023 RRR, J Issue fresh notice to respondents. Post on 27.06.2023.

_________ RRR, J Js.