Andhra Pradesh High Court - Amravati
A Venkata Subba Reddy vs Shashi Bhushan Kumar,I.A.S on 13 April, 2023
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
hHIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.C.C.No.5754 of 2022
PROCEEDING SHEET
Sl.No DATE Office
ORDER
Note 13.04.2023 RRR, J Issue fresh notice to respondents. Post on 27.06.2023.
_________ RRR, J Js.