Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(7) in Rajiv Gandhi University of Knowledge Technologies Act, 2008

(7)The Director shall have the power to convene meetings of the Executive Committee and Board of Studies.