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Bank Of India Through Zonal Manager vs Ghanshyambhai Muljibhai Patel on 15 December, 2015

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.6                              COURT NO.2                SECTION IX

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).    37207/2013

     (Arising out of impugned final judgment and order dated 22/08/2013
     in LPA No. 446/2013 passed by the High Court Of Gujarat At
     Ahmedabad)

     BANK OF INDIA                                                      Petitioner(s)

                                                    VERSUS

     GHANSHYAMBHAI MULJIBHAI PATEL                                      Respondent(s)
     (For final disposal)

     WITH
     SLP(C) No. 16364/2014
     (With appln.(s) for permission to place addl. documents on record
     and Interim Relief and Office Report)


     Date : 15/12/2015 These petitions were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ANIL R. DAVE
                            HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                Mr.   Rajesh Kumar,Adv.
                                      Mr.   Gaurav Kumar Singh,Adv.
                                      Mr.   Rakesh Chaurasiya,Adv.
                                      Mr.   Yashraj Singh Deora,Adv.
                                      For   M/s Mitter & Mitter Co.,Advs.

     For Respondent(s)
                                      Mr. P. K. Manohar,Adv.

                                      Mr. Kishor Lambat,Adv.
                                      Ms. Aditi Deshpande,Adv.
                                      For M/s. Lambat & Amp.Associates,Advs.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Leave granted.

Hearing expedited. 17:23:00 IST Reason:

(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar