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State of Himachal Pradesh - Section

Section 27 in Himachal Pradesh e-Stamping Rules, 2011

27. Size of paper and printed area of e-stamp certificate.

- The e-Stamp Certificate, as specified under clause (l) of sub-rule (1) of rule 11, shall be printed or generated on Legal Size Paper of the size 21.5 X 34.5 cms. with a margin of 3.5 cms. on the left side, 1.5 cms. on the right side and 2.0 cms. on top of the paper or such other size or margin paper, as may be determined by the Chief Controlling Authority.