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[Cites 0, Cited by 0] [Section 9(10)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(10)(iv) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(iv)For claiming the assistance, an Assessment Certificate from the Circle Officer and counter signed by the Additional Deputy Commissioner (Development) or Sub-Divisional Officer (Civil) shall be submitted along with the application.