Section 72 in The M.P. Extension of Laws Act, 1958
72. The Madhya Pradesh Cinemas (Regulation) Act, 1952 (XVII of 1952)
Section 1. - For sub-sections (2) and (3), substitute the following, namely :-"(2) It extends to and shall be in force in the whole of Madhya Pradesh."Section 4. - For "the Mahakoshal region" substitute "the State".Section 6. - In sub-section (1) for "whole of the Mahakoshal region" substitute "whole State".Section 9. - After clause (c), add-"(d) any other matter which is to be or may be prescribed."
