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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2003

5. [ Un-filled seats. [Substituted by Notification No. G.O.Ms. 183, dated 21.5.2008 (w.e.f. 28.1.2004).]

- The Registrar, Dr. NTR University of Health Sciences shall surrender the unfilled competent authority seats in P.G.Medical and Dental Course after final counseling to the private un-aided Non-Minority Medical and Dental Colleges who in turn will fill them after notifying the vacancies and providing adequate time for candidates to seek a seat in the colleges.]