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[Cites 0, Cited by 0] [Section 25(7)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(7)(i) in The Indian Port Health Rules, 1955

(i)the Health Officer may prohibit the unloading of, or may remove, any fish, shellfish, fruit or vegetables to be consumed uncooked, or beverages, unless such food and beverages are in sealed containers and he has no reason to believe that they are contaminated :