Delhi High Court - Orders
Sh. Tarsem Lal Sharma vs Union Of India And Ors on 28 April, 2022
Author: Najmi Waziri
Bench: Najmi Waziri, Swarana Kanta Sharma
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7947/2018
SH. TARSEM LAL SHARMA ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC,
Mr. Danish Faraz Khan and Mr.
Rishab Narayan, Advocates for UOI.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 28.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. It is 16:40 hours.
2. No time left.
3. Renotify on 20.09.2022.
NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL 28, 2022/sk Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:05.05.2022 15:35:01