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Delhi High Court - Orders

Sh. Tarsem Lal Sharma vs Union Of India And Ors on 28 April, 2022

Author: Najmi Waziri

Bench: Najmi Waziri, Swarana Kanta Sharma

                          $~28
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 7947/2018
                                 SH. TARSEM LAL SHARMA                            ..... Petitioner
                                                      Through:   None.

                                                      versus

                                 UNION OF INDIA AND ORS.                          ..... Respondents
                                                      Through:   Mr. Anurag Ahluwalia, CGSC,
                                                                 Mr. Danish Faraz Khan and Mr.
                                                                 Rishab Narayan, Advocates for UOI.

                                 CORAM:
                                 HON'BLE MR. JUSTICE NAJMI WAZIRI
                                 HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                   ORDER

% 28.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).

1. It is 16:40 hours.

2. No time left.

3. Renotify on 20.09.2022.

NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL 28, 2022/sk Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:05.05.2022 15:35:01