Delhi High Court - Orders
Paypal Payments Private Limited vs Financial Intelligence Unit India & Anr on 11 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 138/2021 & CM APPLs. 421/2021 & 36894/2021
PAYPAL PAYMENTS PRIVATE LIMITED ..... Petitioner
Through: Mr. Sajjan Poovayya, Sr.Advocate
with Mr. Anuj Benu, Mr. Shiv, Mr.
Shikhar Mehra and Ms. Raksha
Aggarwal, Advocates
versus
FINANCIAL INTELLIGENCE UNIT INDIA & ANR.
..... Respondents
Through: Mr.Zoheb Hossain, Advocate for R-1
Mr. Parag P.Tripathi, Sr.Advocate
with Mr. Ramesh Babu MR, Ms.
Manisha Singh, Ms. Vishakha Nagraj
and Ms. Nisha Sharma,Advocates
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 11.04.2022 Pleadings are complete.
Let this petition be put down for final disposal on 09.05.2022. Learned counsels for parties additionally pray for and are granted liberty to place their brief synopsis of submissions on the record.
Interim order accorded earlier to continue till the next date of listing.
YASHWANT VARMA, J.
APRIL 11, 2022 mw Signature Not Verified Digitally Signed By:NEHA Signing Date:14.04.2022 17:01:05