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Gauhati High Court

Noor Mohammad @ Noor Mohammad Ali vs The State Of Assam And Anr on 23 July, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                            Page No.# 1/2

GAHC010127862024




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : AB/1661/2024

            NOOR MOHAMMAD @ NOOR MOHAMMAD ALI
            S/O CHURHAB ALI
            R/O VILL- BHUMKI, PART-I
            P.S. SALAKATHI
            DIST. KOKRAJHAR, ASSAM



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP BY THE PP, ASSAM

            2:KOHINUR HUSSAIN
             S/O LATE JOBBAR HUSSAIN
            R/O VILL- SINGIMARI
            P.O. AND P.S. FAKIRAGRAM
            DIST. KOKRAJHAR
            ASSAM
            PIN-78334

Advocate for the Petitioner   : MR. S U AHMED

Advocate for the Respondent : PP, ASSAM
                                                                               Page No.# 2/2




                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                           ORDER

Date : 23.07.2024 Heard Mr. S.U.Ahmed, learned counsel for the petitioner as well as Mr. D.P.Goswami, learned Addl. P.P., Assam for the State respondent. Case diary is received which is not upto-date. Call for upto-date case diary. List after 03(three) weeks.

Interim order to continue.

Case diary be returned for re-submission updated.

JUDGE Comparing Assistant