Allahabad High Court
Sangam Das Gautam & Others vs State Of U.P. Thru Secy. Deptt. Of Home ... on 27 March, 2014
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- MISC. SINGLE No. - 1841 of 2014 Petitioner :- Sangam Das Gautam & Others Respondent :- State Of U.P. Thru Secy. Deptt. Of Home Civil Sectt. & Ors Counsel for Petitioner :- Angrej Nath Shukla Counsel for Respondent :- C.S.C.,Manish Mathur Hon'ble Dr. Devendra Kumar Arora,J.
List this case on 31.03.2014, to enable the learned standing counsel, to seek instructions in the matter.
Order Date :- 27.3.2014 Vijay