Rajasthan High Court - Jodhpur
Sharda Devi vs Dharmpal on 4 February, 2020
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 3026/2018
Sharda Devi
----Appellant
Versus
Dharmpal
----Respondent
For Appellant(s) : Mr. N.K. Rastogi
For Respondent(s) : Mr. Jagdish Vyas
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 04/02/2020 Four weeks' time is hereby granted for filing fresh P.F. and notices of respondent No.2, failing which this civil misc. appeal shall stand dismissed without reference to the Court.
(MANOJ KUMAR GARG),J 65-Ishan/-
(Downloaded on 04/02/2020 at 08:48:51 PM)Powered by TCPDF (www.tcpdf.org)