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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(4)(b) in The Rajasthan Minor Mineral Concession Rules, 1986

(b)a fee of Rs. [10000/-] [Substituted by Rajasthan Gazette Extra Ordinary dated 05/08/2014] in the form of DD/Challan, for Sandstone, if area of Sandstone quarry is 4 hectare and above and Rs. [2000/-] [Substituted by Rajasthan Gazette Extra Ordinary dated 05/08/2014] for Sandstone, if area of Sandstone quarry is less than 4 hectares;