Kerala High Court
K.Manoj @ Kadakampallil Manoj vs Sree Narayana Dharma Paripalana Yogam on 26 February, 2019
Author: Sathish Ninan
Bench: Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE SATHISH NINAN
TUESDAY, THE 26TH DAY OF FEBRUARY 2019/7TH PHALGUNA, 1940
Tr.P.(C)No.109 of 2019
(FOR TRANSFERRING OF CMA No.7/2019 OF PRINCIPAL DISTRICT COURT
COURT, KOLLAM TO ANY OTHER DISTRICT COURT AT KOLLAM)
PETITIONER/1ST PLAINTIFF:
K.MANOJ @ KADAKAMPALLIL MANOJ,
AGED 45 YEARS, S/O. KUTTAPPAN,
KADAKAMPALLIL VEEDU,
VADAKKEVILA.P.O., KOLLAM - 691 010,
SAKHA NO. 5240, MEMBER NO.1520757.
BY ADV. SRI.D.ANIL KUMAR
RESPONDENTS/DEFENDANTS & 2ND PLAINTIFF:
1 SREE NARAYANA DHARMA PARIPALANA YOGAM,
KOLLAM,
REPRESENTED BY ITS GENERAL SECRETARY,
V.K. NATESAN,
SNDP YOGAM OFFICE, KOLLAM, PIN - 691 001.
2 V.K. NATESAN, AGED 80 YEARS,
S/O. KESAVAN,
GENERAL SECRETARY, SNDP YOGAM,
KOLLAM,
RESIDING AT VELLAPPALLY HOUSE,
KANICHUKULANGARA.P.O., CHERTHALA,
ALLEPPY (DISTRICT) - 688 544.
3 K.N. RAJAPPAN, AGED 48 YEARS,
S/O. NARAYANAN,
PRASANTHI, THAMARAKKULAM, KOLLAM,
PIN - 691 001.
SAKHA NO.3838,
MEMBER NO. 79683.
BY ADV. SRI.A.N.RAJAN BABU
THIS TRANSFER PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 26.02.2019, THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
Tr.P.(C)No.109 of 2019
2
ORDER
The appeal C.M.A.No.7/2019 is presently pending before the Principal District Court, Kollam. The learned District Judge has requested that, the matter be posted before some other District Court, since the parties are personally known to him.
In view of the above, it is directed that, C.M.A.No.7/2019 pending on the files of the Principal District Court, Kollam will stand transferred to the First Additional District Court, Kollam.
The transfer petition is disposed of as above.
Sd/-
SATHISH NINAN JUDGE ss Tr.P.(C)No.109 of 2019 3 APPENDIX PETITIONER'S/S EXHIBITS:
ANNEXURE -A1 TRUE COPY OF THE PLAINT IN O.S.NO.77/2019 ON THE FILE OF PRINCIPAL MUNSIFF COURT, KOLLAM DATED 7.2.2019.
ANNEXURE - A2 TRUE COPY OF THE ORDER IN I.A.562/2019 IN O.S.NO.77/2019 OF THE PRINCIPAL MUNSIFF COURT, KOLLAM DATED 13.2.2019.
ANNEXURE -A3 TRUE COPY OF THE REPRESENTATION DATED 24.2.2019 SUBMITTED BY PETITIONER BEFORE THE REPRESENTATION TO THE 1ST ADDL.
DISTRICT JUDGE, KOLLAM.