Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 18 in The Bihar Vaccination Rules, 1944 18. Annual indent for vaccination forms and registers, etc., shall be submitted in Form No. 151 of Schedule LIII or in any Form prescribed by the Provincial Government.
