Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Ankur Aggarwal on 23 October, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.28 COURT NO.12 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 25797/2017
(Arising out of impugned final judgment and order dated 09-02-2017
in ITA No. 465/2016 passed by the High Court Of Delhi At New Delhi)
THE PRINCIPAL COMMISSIONER OF INCOME TAX 19 Petitioner(s)
VERSUS
ANKUR AGGARWAL Respondent(s)
(FOR ADMISSION and I.R. and IA No.102201/2017-CONDONATION OF DELAY
IN FILING and IA No.102202/2017-CONDONATION OF DELAY IN REFILING
and IA No.102206/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 23-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Maninder Singh, ASG,
Mr. Rupesh Kumar, Adv.
Mr. O.P.Shukla, Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
The special leave petition is dismissed. The question of law is, however, kept open. Pending applications, if any, shall stand disposed of.
Signature Not Verified(SHASHI SAREEN) Digitally signed by SHASHI SAREEN (SAROJ KUMARI GAUR) AR CUM PS Date: 2017.10.25 15:38:53 IST BRANCH OFFICER Reason: