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[Cites 0, Cited by 0] [Section 96] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 96(5) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(5)All actions taken or orders made under sections 94, 95 and this section shall be reported to the Administrator as soon as possible.