Allahabad High Court
Jang Bahadur Singh ( P.I.L. ) vs State Of U.P. Thru Prin.Secy. Revenue & 7 ... on 21 July, 2010
Bench: Ferdino Inacio Rebello, Devi Prasad Singh
Chief Justice's Court Case :- MISC. BENCH No. - 2304 of 2007 Petitioner :- Jang Bahadur Singh ( P.I.L. ) Respondent :- State Of U.P. Thru Prin.Secy. Revenue & 7 Ors. Petitioner Counsel :- R.K.S. Suryavanshi Respondent Counsel :- C.Sc.. Hon'ble Ferdino Inacio Rebello,Chief Justice Hon'ble Devi Prasad Singh,J.
On account of illness slip of Shri R.K.S. Suryavanshi, learned counsel for the petitioner, list in the next cause list.
[Devi Prasad Singh,J.] [F.I.Rebello,CJ] Order Date :- 21.7.2010 Madhu