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Allahabad High Court

Jang Bahadur Singh ( P.I.L. ) vs State Of U.P. Thru Prin.Secy. Revenue & 7 ... on 21 July, 2010

Bench: Ferdino Inacio Rebello, Devi Prasad Singh

Chief Justice's Court

Case :- MISC. BENCH No. - 2304 of 2007

Petitioner :- Jang Bahadur Singh ( P.I.L. )
Respondent :- State Of U.P. Thru Prin.Secy. Revenue & 7 Ors.
Petitioner Counsel :- R.K.S. Suryavanshi
Respondent Counsel :- C.Sc..

Hon'ble Ferdino Inacio Rebello,Chief Justice
Hon'ble Devi Prasad Singh,J.

On account of illness slip of Shri R.K.S. Suryavanshi, learned counsel for the petitioner, list in the next cause list.

[Devi Prasad Singh,J.] [F.I.Rebello,CJ] Order Date :- 21.7.2010 Madhu