Section 8(3)(m) in The Juvenile Justice (Care and Protection of Children) Act, 2015

[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(m) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(m)conducting regular inspection of jails meant for adults to check if any child is lodged in such jails and take immediate measures for transfer of such a child to the observation home; and

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Union of India - Subsection

Section 8(3)(m) in The Juvenile Justice (Care and Protection of Children) Act, 2015