Bombay High Court
Central Warehousing Corporation vs Aqdas Maritime Agency Private Limited on 27 November, 2018
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 210 OF 2014
Mr.central Warehousing Corporation ....Petitioner
V/S
Aqdas Maritime Agency Pvt Ltd ....Respondent
WITH ARBITRATION PETITION NO. 211 OF 2014 Mr. Central Warehousing Corporation ....Petitioner V/S Aqdas Maritime Agency Private Limited ....Respondent WITH ARBITRATION PETITION NO. 214 OF 2014 M/s. Central Warehousing Corporation ....Petitioner V/S Aqdas Maritime Agency Private Limited ....Respondent WITH ARBITRATION PETITION NO. 218 OF 2014 Central Warehousing Corporation ....Petitioner V/S Aqdas Maritime Agency Private Limited ....Respondent WITH ARBITRATION PETITION NO. 364 OF 2014 Mr.central Warehousing Corporation ....Petitioner V/S Page 1/2 ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 09:14:38 ::: Aqdas Maritime Agency Pvt Ltd ....Respondent Mr Sandesh Shukla i/b Mr Rajesh Mirchandani for Petitioner Mr Pawan Pandey i/b Clayderman Co for Respondent CORAM : S.C. GUPTE, J DATE : 27th November, 2018 P.C. :
Mentioned out of turn.
By consent, stand over to 18/12/2018.
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