Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Madhya Pradesh - Section Section 6 in The M.P. Agricultural Cattle Preservation Rules, 1959 6. The Veterinary Officer shall issue a certificate of examination of the cattle in Form II and send it to the Competent Authority.
