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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(iii) in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

(iii)fails or refuses to comply with an order under sub-rule (1) of Rule 35; shall be punishable with imprisonment which may extend to three years or with fine which may extend to ten thousand rupees or with both.