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[Cites 0, Cited by 1] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(2) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(2)Every bye-law made under this section shall be published in English and Telugu in the Andhra Pradesh Gazettee [xxx] and it shall come into operation on [xxx] the date of its publication in English in the Andhra Pradesh Gazette.