Himachal Pradesh High Court
M/S Bobby Dadri & Another vs . State Of H.P. & Others on 17 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s Bobby Dadri & another vs. State of H.P. & others CWP No.3047 of 2022 .
17.05.2022 Present: Ms. Seema K. Guleria, Advocate, for the petitioners.
Mr.Ajay Vaidya, Senior Additional Advocate General, for the respondents.
CWP No.3047 of 2022 & CMP No.5868 of 2022 Issue notice. Mr. Ajay Vaidya, learned Senior Additional Advocate General, accepts notice on behalf of the respondents.
List on 24th May, 2022, alongwith connected matter, particulars whereof shall be furnished by the learned counsel for the petitioners within two days in the Registry. In the meantime, award of the work shall remain subject to the outcome of the writ petition.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 17, 2022 (vt) ::: Downloaded on - 18/05/2022 20:05:09 :::CIS