Himachal Pradesh High Court
Shiva vs . State Of H.P. on 8 September, 2025
Cr. MP(M) No. 2198 of 2025 8.9.2025 Present: Mr. Rakesh Kumar Chaudhary, Advocate, for the petitioner.
Mr. Ajit Sharma, Deputy Advocate General, for the respondent-State.
Notice. Mr. Ajit Sharma, learned Deputy Advocate General appears and waives service of notice on behalf of the respondent-State. He prays for and is granted a week's time to file reply/status report.
List on 17.9.2025.
(Rakesh Kainthla) Judge 8th September, 2025 (Chander) ::: Downloaded on - 08/09/2025 21:36:26 :::CIS