Supreme Court - Daily Orders
Sanjay Kumar Chaturvedi vs The State Of Uttar Pradesh on 4 February, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.31 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).3417-3420/2019
(Arising out of impugned final judgment and order dated 13-09-2018
in WA No.48107/2017, 13-09-2018 in WA No.44512/2017, 12-10-2018 in
CMRA No.5/2018, 12-10-2018 in CMRP No.8/2018 passed by the High
Court Of Judicature At Allahabad)
SANJAY KUMAR CHATURVEDI & ORS. Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(FOR ADMISSION and I.R.; IA No.10102/2019-EXEMPTION FROM FILING
O.T.; and, IA No.10103/2019-CONDONATION OF DELAY IN REFILING)
Date : 04-02-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. P.S. Narasimha, Sr. Adv.
Mr. Anantha Narayana M.G., AOR
Mr. V.C. Shukla, Adv.
Mr. Rahul G. Tanwani, Adv.
For Respondent(s) Ms. Kamakshi S. Mehlwal, AOR
Mr. S. Mehlwal, Adv.
Mr. Ajay Kumar Srivastava, AOR
Mr. Ashutosh Dubey, Adv.
Mr. Sandeep Chaudhary, Adv.
Mr. Mrigank Prabhakar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 05.02.2019.
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.02.04 18:39:11 IST Reason:(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER