Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1)(a) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(a)all moneys received by it from the State Government or Central Government or from any person or association of persons interested in or dealing with the development and welfare of women and children;