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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(1)(i) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(i)its income from fees, endowments and grants and income from properties of [Each University] [Substituted by Act VIII of 1998.] including hostel, experimental stations and farm;