Custom, Excise & Service Tax Tribunal
M/S Lml Ltd vs Cc, Mumbai on 2 April, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH COURT NO. 1
Customs Appeal No. 461 of 2005
M/s LML Ltd. .. Appellant
(Rep by Sh. R. Santhanam, Adv.)
versus
CC, Mumbai .. Respondent
(Rep by Sh. R.K. Verma, DR) DATE OF HEARING : 02.04.2008 ORDER SHEET {{{{{{ In this case the import took place at Mumbai Port and the appeal was decided by the Commissioner (Appeals), Mumbai. In this view of the matter, the appeal records may be sent to the Mumbai Bench of the Tribunal for final disposal.
(JUSTICE S.N. JHA) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay