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Section 32 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009
32. Operation and Maintenance Expenses
.-(1) Normative O&M expenses for the first year of the Control Period (i.e. FY 2009-10) shall be as follows:| Region | Project Size | O&M Expense(Rs Lakh/MW) |
| Himanchal Pradesh, Uttarakhand and North Eastern States | Below 5 MW5 MW to 25 MW | 2115 |
| Other States | Below 5 MW5 MW to 25 MW | 1712 |