Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] UT Chandigarh - Section Section 2 in The Punjab Panchayati Raj (Amendment) Act, 1997 2. In section 2 , after the words and figures "the Punjab Panchayati Raj Act, 1994", the words "as extended to the Union Territory of Chandigarh" shall be inserted.
