Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 357 in The General Rules (Civil), 1986 357. Register of letters received. - Every letter received shall be docketed and entered in the Register of letters received in the prescribed form (Reg. 67). The date of receipt of the letter and its register number shall be entered on the docket in red ink.
