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[Cites 0, Cited by 0] [Section 247(1)] [Section 247] [Entire Act]

State of Uttar Pradesh - Subsection

Section 247(1)(iii) in The U.P. Municipalities Act, 1916

(iii)[* * *] [Omitted by U.P. Act No. 7 of 1949.] on the complaint of the [Municipality] [Substituted by U.P. Act No. 12 of 1994.].