Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Section 51] [Entire Act] Union of India - Subsection Section 51(e) in The Code of Civil Procedure, 1908 (e)in such other manner as the nature of the relief granted may require:
