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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Bhopal State - Subsection

Section 55(1) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal)

(1)Inspection of all documents, statements and registers maintained under the Act or these rules shall be allowed on application to the Jagir Commissioner during office hours on working days on payment of the same fees as are prescribed for the inspection of revenue records, statements and registers under the rules in force for the time being.