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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(6) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(6)One third of the Members of the Board shall form quorum for a meeting of the Board.Provided that if a meeting of the Board is adjourned for want of quorum, no quorum shall be necessary at the next meeting for the transaction of the same business.