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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(3) in Karnataka Janapada Vishwavidyalaya Act, 2011

(3)The Department of Studies in each faculty shall consist of the following members, namely:-
(i)the Dean of Faculty;
(ii)the Director of Academics ;
(iii)the Chairman of the Department;
(iv)honorary Professors, if any, attached to the Department;
(v)persons appointed to conduct Research in the Department;
(vi)such other persons who are members of the Department as may be prescribed in the Ordinance.