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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2)(ii) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(ii)The Secretary(s) to Government-in-charge of Animal Husbandry/Dairy/ Fisheries Department(s);